SIKKIM URBAN AND REGIONAL PLANNING AND DEVELOPMENT ACT,1998
THE SIKKIM URBAN AND REGIONAL PLANNING AND DEVELOPMENT ACT,1998 ACT NO 7 OF 1998
- Act number
- Act 7 of 1998
- Year
- 1998
- Enacted on
- 08-03-1999
- In force from
- 1 January 1998
- Jurisdiction
- Sikkim State Act
- Subjects
- Housing And Urban Development
Read the full text of SIKKIM URBAN AND REGIONAL PLANNING AND DEVELOPMENT ACT,1998 section by section on LawLens.
Official source: India Code