Sikkim Vigilance Police Act 1978

The Sikkim Vigilance Police Act,1978

Act number
Act 18 of 1978
Year
1978
Enacted on
26-09-1978
In force from
27 January 2017
Jurisdiction
Sikkim State Act
Subjects
Money Laundering And Anti Corruption

Read the full text of Sikkim Vigilance Police Act 1978 section by section on LawLens.

Official source: India Code