Andhra Land Revenue Assessments (Standardization) Repeal Act, 1979
An Act to repeal the Andhra Land Revenue Assessments (Standardization) Act, 1956, in its application to the added territories
- Act number
- Act 65 of 1979
- Year
- 1979
- Enacted on
- 07-12-1979
- In force from
- 7 December 1979
- Jurisdiction
- Tamil Nadu State Act
- Subjects
- Land And Property, Taxation
Read the full text of Andhra Land Revenue Assessments (Standardization) Repeal Act, 1979 section by section on LawLens.
Official source: India Code