Chennai City Police (Extension to the City of Tiruppur) Act, 2012, Act 35 of 2012
The Chennai City Police (Extension to the City of Tiruppur) Act, 2012, Act 35 of 2012
- Act number
- Act 35 of 2012
- Year
- 2012
- Enacted on
- 14-11-2012
- In force from
- 14 November 2012
- Jurisdiction
- Tamil Nadu State Act
- Subjects
- Administrative Law
Read the full text of Chennai City Police (Extension to the City of Tiruppur) Act, 2012, Act 35 of 2012 section by section on LawLens.
Official source: India Code