Erode City Municipal Corporation Act,2008
An Act to provide for the establishment of a Municipal Corporation for the city of Erode. BE it enacted by the Legislative Assembly of the State of Tamil Nadu in the Fifty-ninth Year of the Republic of India as follows:-
- Act number
- Act 8 of 2008
- Year
- 2008
- Enacted on
- 01-01-2008
- In force from
- 19 February 2008
- Jurisdiction
- Tamil Nadu State Act
- Subjects
- Administrative Law
Read the full text of Erode City Municipal Corporation Act,2008 section by section on LawLens.
Official source: India Code