Kelavarapalli Reservoir Scheme (Acquisition of Land) Act, 1987
An Act to provide for the acquisition of certain lands for the Kelavarapalli Reservoir Scheme in the Hosur taluk of the Dharmapurl district.
- Act number
- Act 10 of 1987
- Year
- 1987
- Enacted on
- 08-04-1987
- In force from
- 8 April 1987
- Jurisdiction
- Tamil Nadu State Act
- Subjects
- Land And Property
Read the full text of Kelavarapalli Reservoir Scheme (Acquisition of Land) Act, 1987 section by section on LawLens.
Official source: India Code