Malabar Compensation for Tenants Improvements Act, 1899

An Act to secure to tenants in ' certain areas in the State of Tamil Nadu adjacent to the territory which immediately before the first day of November 1956 was comprised in the Malabar district compensation for improvements.

Act number

Act 1 of 1900

Year

1900

Enacted on

09-01-1900

In force from

4 December 1899

Jurisdiction

Tamil Nadu State Act

Subjects

Land And Property

Read the full text of Malabar Compensation for Tenants Improvements Act, 1899 section by section on LawLens.

Official source: India Code