Malabar Wills Act, 1898
An Act to declare the testamentary power of persons governed by the Marumakkatayam or the Aliyasantana law of inheritance, and to provide rules for the execution, attestation, revocation and revival of the wills of such persons
- Act number
- Act 5 of 1898
- Year
- 1898
- Enacted on
- 03-08-1898
- In force from
- 9 July 1898
- Jurisdiction
- Tamil Nadu State Act
- Subjects
- Family And Personal Law
Read the full text of Malabar Wills Act, 1898 section by section on LawLens.
Official source: India Code