Mappilla Succession Act, 1918
An Act to amend and define the law of intestate succession among Mappillas 1 governed by the Marunakkatiyam ' or the Aliyasantana Law of Inheritance
- Act number
- Act 1 of 1918
- Year
- 1918
- Enacted on
- 11-06-1918
- In force from
- 3 May 1918
- Jurisdiction
- Tamil Nadu State Act
- Subjects
- Family And Personal Law
Read the full text of Mappilla Succession Act, 1918 section by section on LawLens.
Official source: India Code