Mappilla Wills Act, 1928

An Act to define the Law relating to Wills by Mappillas

Act number
Act 7 of 1928
Year
1928
Enacted on
19-06-1928
In force from
9 May 1928
Jurisdiction
Tamil Nadu State Act
Subjects
Family And Personal Law

Read the full text of Mappilla Wills Act, 1928 section by section on LawLens.

Official source: India Code