Mettur Canal Irrigation Cess Act, 1953
An Act to provide for the extension of the provisions of the Bhavani Reservoir Irrigation Cess Act 1933, to lands which may be irrigated from the Mettur Canal.
- Act number
- Act 17 of 1953
- Year
- 1953
- Enacted on
- 09-09-1953
- In force from
- 9 September 1953
- Jurisdiction
- Tamil Nadu State Act
- Subjects
- Taxation, Agriculture
Read the full text of Mettur Canal Irrigation Cess Act, 1953 section by section on LawLens.
Official source: India Code