Nilgiris Game and Fish Preservation Act, 1879
An Act to provide for the protection of Game and Acclimatised fish in the , district of the Nilgiris in the state of,Tamil Nadu
- Act number
- Act 2 of 1879
- Year
- 1879
- Enacted on
- 06-05-1879
- In force from
- 12 February 1879
- Jurisdiction
- Tamil Nadu State Act
- Subjects
- Environment Forests And Wildlife
Read the full text of Nilgiris Game and Fish Preservation Act, 1879 section by section on LawLens.
Official source: India Code