Sai University Act, 2018
An Act to establish and incorporate in the State of Tamil Nadu a University of unitary nature in private sector by Sai Education, Medical, Research and Charitable Trust to promote, conceptualize and bring about a paradigm shift through development of outstanding leadership, research, knowledge and ideas for education and allied development sectors.
- Act number
- Act 42 of 2018
- Year
- 2018
- Enacted on
- 16-07-2018
- In force from
- 16 July 2018
- Jurisdiction
- Tamil Nadu State Act
- Subjects
- Education
Read the full text of Sai University Act, 2018 section by section on LawLens.
Official source: India Code