Tamil Nadu Acquisition of Land for Harijan Welfare Schemes Act, 1978
An Act to provide for acquisition of land for Harijan Welfare Schemes
- Act number
- Act 31 of 1978
- Year
- 1978
- Enacted on
- 21-07-1978
- In force from
- 25-07-1978
- Jurisdiction
- Tamil Nadu State Act
- Subjects
- Land And Property, Social Welfare, Tribal And Minority Affairs
Read the full text of Tamil Nadu Acquisition of Land for Harijan Welfare Schemes Act, 1978 section by section on LawLens.
Official source: India Code