Tamil Nadu (Added Territories) Extension of Laws Act, 1962

An Act to extend certain laws to the added territories in the State of Tamil Nadu.

Act number
Act 14 of 1962
Year
1962
Enacted on
13-12-1962
In force from
13 December 1962
Jurisdiction
Tamil Nadu State Act
Subjects
Administrative Law

Read the full text of Tamil Nadu (Added Territories) Extension of Laws Act, 1962 section by section on LawLens.

Official source: India Code