Tamil Nadu Admission in Professional Educational Institutions Act, 2006
An Act to provide for admission to professional degree courses such as Engineering, Medicine, Dental, Agriculture and other allied courses on the basis of marks in the qualifying examination
- Act number
- Act 3 of 2007
- Year
- 2007
- Enacted on
- 03-03-2007
- In force from
- 3 March 2007
- Jurisdiction
- Tamil Nadu State Act
- Subjects
- Education
Read the full text of Tamil Nadu Admission in Professional Educational Institutions Act, 2006 section by section on LawLens.
Official source: India Code