Tamil Nadu Agricultural Lands Record of Tenancy Rights Act, 1969
An Act to provide for the preparation and maintenance of record of tenancy rights in respect of agricultural lands in the State of Tamil Nadu.
- Act number
- Act 10 of 1969
- Year
- 1969
- Enacted on
- 10-07-1969
- In force from
- 10 July 1969
- Jurisdiction
- Tamil Nadu State Act
- Subjects
- Agriculture, Land And Property
Read the full text of Tamil Nadu Agricultural Lands Record of Tenancy Rights Act, 1969 section by section on LawLens.
Official source: India Code