Tamil Nadu Agriculturists Relief Act, 1938
An Act to provide for the relief of indebted agriculturists in the State of Tamil Nadu
- Act number
- Act 4 of 1938
- Year
- 1938
- Enacted on
- 11-05-1938
- In force from
- 11 March 1938
- Jurisdiction
- Tamil Nadu State Act
- Subjects
- Agriculture
Read the full text of Tamil Nadu Agriculturists Relief Act, 1938 section by section on LawLens.
Official source: India Code