Tamil Nadu Aided Institutions (Prohibition of Transfers of Property) Act, 1948
An Act to prohibit transfers of certain lands and buildings by managers of educational and other institutions in the State of Tamil Nadu.
- Act number
- Act 14 of 1948
- Year
- 1948
- Enacted on
- 07-06-1948
- In force from
- 7 June 1948
- Jurisdiction
- Tamil Nadu State Act
- Subjects
- Education, Land And Property, Administrative Law
Read the full text of Tamil Nadu Aided Institutions (Prohibition of Transfers of Property) Act, 1948 section by section on LawLens.
Official source: India Code