Tamil Nadu Aided Institutions (Prohibition of Transfers of Property (Extension to Pudukkottai) Act, 1961
An Act to extend the Tamil Nadu Aided Institutions (Prohibition of Transfers of Property) Act, 1948 (Tamil Nadu Act XIV of 1948) to the merged territory of Pudukkottai.
- Act number
- Act 54 of 1961
- Year
- 1961
- Enacted on
- 14-03-1962
- In force from
- 4 March 1962
- Jurisdiction
- Tamil Nadu State Act
- Subjects
- Land And Property
Read the full text of Tamil Nadu Aided Institutions (Prohibition of Transfers of Property (Extension to Pudukkottai) Act, 1961 section by section on LawLens.
Official source: India Code