Tamil Nadu Aliyasantana Act, 1949

An Act to define and amend in certain respects the Law relating to marriage, maintenance, guardianship. intestate succession, family management and partition applicable to persons governed by Aliyasantana Law of inheritance

Act number

Act 9 of 1949

Year

1949

Enacted on

13-04-1949

In force from

13 April 1949

Jurisdiction

Tamil Nadu State Act

Subjects

Family And Personal Law

Read the full text of Tamil Nadu Aliyasantana Act, 1949 section by section on LawLens.

Official source: India Code