Tamil Nadu Animal Preservation Act, 1958
An Act to provide for the preservation of certain animals by regulating the slaughter thereof
- Act number
- Act 10 of 1958
- Year
- 1958
- Enacted on
- 28-04-1958
- In force from
- 1 January 1958
- Jurisdiction
- Tamil Nadu State Act
- Subjects
- Animal Welfare
Read the full text of Tamil Nadu Animal Preservation Act, 1958 section by section on LawLens.
Official source: India Code