Tamil Nadu Animals and Birds in Urban Areas (Control and Regulation) Act, 1997
An Act to provide in the public interest, for licensing and regulating or prohibiting the keeping of animals and birds in urban areas in the State of Tamil Nadu.
- Act number
- Act 46 of 1997
- Year
- 1997
- Enacted on
- 11-08-1997
- In force from
- 11 August 1997
- Jurisdiction
- Tamil Nadu State Act
- Subjects
- Animal Welfare
Read the full text of Tamil Nadu Animals and Birds in Urban Areas (Control and Regulation) Act, 1997 section by section on LawLens.
Official source: India Code