Tamil Nadu Apartment Ownership Act, 1994
An Act to provide for the ownership of an individual apartment in a building and to make such apartment heritable and transferable immovable property.
- Act number
- Act 7 of 1995
- Year
- 1995
- Enacted on
- 06-04-1995
- In force from
- 1 January 1995
- Jurisdiction
- Tamil Nadu State Act
- Subjects
- Housing And Urban Development
Read the full text of Tamil Nadu Apartment Ownership Act, 1994 section by section on LawLens.
Official source: India Code