Tamil Nadu Bhoodan Yagna Act, 1958
An Act to facilitate the donation of lauds for the Bhoodan Yagna and the transfer and settlement of such lands in the State of Tamil Nadu.
- Act number
- Act 15 of 1958
- Year
- 1958
- Enacted on
- 09-07-1958
- In force from
- 9 July 1958
- Jurisdiction
- Tamil Nadu State Act
- Subjects
- Land And Property, Social Welfare
Read the full text of Tamil Nadu Bhoodan Yagna Act, 1958 section by section on LawLens.
Official source: India Code