Tamil Nadu Bovine Breeding Act, 2019
An Act to regulate bovine breeding activities including use of bovine breeding bulls for production of bovine semen, production, processing, storage, sale and distribution of bovine frozen semen, artificial insemination services in bovines for improving the productivity of bovines in the State and for matters connected therewith.
- Act number
- Act 31 of 2019
- Year
- 2019
- Enacted on
- 30-07-2019
- In force from
- 30 July 2019
- Jurisdiction
- Tamil Nadu State Act
- Subjects
- Agriculture
Read the full text of Tamil Nadu Bovine Breeding Act, 2019 section by section on LawLens.
Official source: India Code