Tamil Nadu Canals and Public Ferries Act, 1890
An Act to make better provision for the establishment of Canals and Public Ferries in the ' State of Tamil Nadu and for the management thereof.
- Act number
- Act 2 of 1890
- Year
- 1890
- Enacted on
- 09-05-1890
- In force from
- 1 April 1890
- Jurisdiction
- Tamil Nadu State Act
- Subjects
- Shipping And Maritime Law
Read the full text of Tamil Nadu Canals and Public Ferries Act, 1890 section by section on LawLens.
Official source: India Code