Tamil Nadu Christian Marriages Validation Act, 1934

An Act to validate certain marriages solemnized by Mr. A. Asirvatham of the Self-Supporting Seventh Day Adventist Church for the Tamil country in the district of Tinnevelly.

Act number
Act 8 of 1935
Year
1935
Enacted on
16-04-1935
In force from
6 March 1935
Jurisdiction
Tamil Nadu State Act
Subjects
Family And Personal Law

Read the full text of Tamil Nadu Christian Marriages Validation Act, 1934 section by section on LawLens.

Official source: India Code