Tamil Nadu Commercial Crops Assessment (Repeal) Act, 1980
An Act to repeal the Tamil Nadu Commercial Crops Assesment Act, 19'76
- Act number
- Act 24 of 1981
- Year
- 1981
- Enacted on
- 23-04-1981
- In force from
- 23 April 1981
- Jurisdiction
- Tamil Nadu State Act
- Subjects
- Taxation, Agriculture
Read the full text of Tamil Nadu Commercial Crops Assessment (Repeal) Act, 1980 section by section on LawLens.
Official source: India Code