Tamil Nadu Consolidated Fund (Charged Expenditure) Act, 1950
An Act to amend certain enactments for the purpose of charging the expenditure referred to therein on the consolidated Fund of the State.
- Act number
- Act 26 of 1950
- Year
- 1950
- Enacted on
- 02-11-1950
- In force from
- 2 November 1950
- Jurisdiction
- Tamil Nadu State Act
- Subjects
- Public Finance
Read the full text of Tamil Nadu Consolidated Fund (Charged Expenditure) Act, 1950 section by section on LawLens.
Official source: India Code