TAMIL NADU CONTINGENCY FUND ACT, 1954

An Act to re-enact the Tamil Nadu Contingency Fund Act, 1950

Act number
Act 2 of 1954
Year
1954
Enacted on
23-01-1954
In force from
23-01-1954
Jurisdiction
Tamil Nadu State Act
Subjects
Public Finance

Read the full text of TAMIL NADU CONTINGENCY FUND ACT, 1954 section by section on LawLens.

Official source: India Code