Tamil Nadu Cotton Control Act, 1952
An Act to provide for regulating or prohibiting the cultivation of any specified variety of cotton, the mixing of any specified variety of cotton with any other variety of cotton and the possession or us of, or trade in, any specified; variety of cotton in certain areas in the State of Tamil Nadu
- Act number
- Act 15 of 1952
- Year
- 1952
- Enacted on
- 25-12-1952
- In force from
- 25 December 1952
- Jurisdiction
- Tamil Nadu State Act
- Subjects
- Agriculture
Read the full text of Tamil Nadu Cotton Control Act, 1952 section by section on LawLens.
Official source: India Code