Tamil Nadu Court of Wards Act, 1902
An Act to consolidate and amend the law relating to the Court of Wards in the 8CState of Tamil Nadu.
- Act number
- Act 1 of 1902
- Year
- 1902
- Enacted on
- 27-05-1902
- In force from
- 22 February 1902
- Jurisdiction
- Tamil Nadu State Act
- Subjects
- Family And Personal Law
Read the full text of Tamil Nadu Court of Wards Act, 1902 section by section on LawLens.
Official source: India Code