Tamil Nadu Cultivating Tenants Protection and Payment of Fair Rent (Extension to Shencottah Taluk) Act, 1959
An Ad: to extend the Tamil Nadu Cultivating Tenants Protection Act, 1955, and the lTamil Nadu Cultivating Tenants (Payment of Fair Rent) Act 1956, to the Shencottah taluk of the Tirunelveli district
- Act number
- Act 28 of 1959
- Year
- 1959
- Enacted on
- 19-02-1959
- In force from
- 2 March 1960
- Jurisdiction
- Tamil Nadu State Act
- Subjects
- Land And Property
Read the full text of Tamil Nadu Cultivating Tenants Protection and Payment of Fair Rent (Extension to Shencottah Taluk) Act, 1959 section by section on LawLens.
Official source: India Code