Tamil Nadu Cultivating Tenants (Protection From Eviction) Act, 1989
An Act to provide lor the protection from eviction of cultivating tenants who are in arrears with respect to the rent payable to the landlords
- Act number
- Act 41 of 1989
- Year
- 1989
- Enacted on
- 24-11-1989
- In force from
- 24 November 1989
- Jurisdiction
- Tamil Nadu State Act
- Subjects
- Land And Property
Read the full text of Tamil Nadu Cultivating Tenants (Protection From Eviction) Act, 1989 section by section on LawLens.
Official source: India Code