Tamil Nadu Delimitation Commission Act 2017
An Act to provide for the constitution of Delimitation Commission for delimitation of territorial wards of Village Panchayats, Panchayat Unions, District Panchayats, Town Panchayats, Municipalities and Municipal Corporations and for matters connected therewith or incidental thereto.
- Act number
- Act 23 of 2017
- Year
- 2017
- Enacted on
- 11-07-2017
- In force from
- 11 July 2017
- Jurisdiction
- Tamil Nadu State Act
- Subjects
- Elections
Read the full text of Tamil Nadu Delimitation Commission Act 2017 section by section on LawLens.
Official source: India Code