Tamil Nadu Dr.Ambedkar Law University Act, 1996

An Act to provide for the establishment and incorporation of a Law University in the State of Tamil Nadu for the advancement and promotion of learning and knowledge of law in the educational pattern of the State.

Act number

Act 43 of 1997

Year

1997

Enacted on

06-08-1997

In force from

02-09-1996

Jurisdiction

Tamil Nadu State Act

Subjects

Education

Read the full text of Tamil Nadu Dr.Ambedkar Law University Act, 1996 section by section on LawLens.

Official source: India Code