Tamil Nadu Dramatic Performances Act, 1954

An Act to provide for the better control of public dramatic performances in the State of Tamil Nadu

Act number
Act 33 of 1954
Year
1954
Enacted on
01-01-1955
In force from
21 December 2016
Jurisdiction
Tamil Nadu State Act

Read the full text of Tamil Nadu Dramatic Performances Act, 1954 section by section on LawLens.

Official source: India Code