Tamil Nadu Drugs and Other Stores (Unlawful Possession) Act, 1986
An Act to provide for the punishment of thr oflence of unlawful possession of drugs and other stores belonging to the Government of Tamil Nadu.
- Act number
- Act 6 of 1988
- Year
- 1988
- Enacted on
- 17-10-1988
- In force from
- 26 October 1988
- Jurisdiction
- Tamil Nadu State Act
- Subjects
- Criminal Law
Read the full text of Tamil Nadu Drugs and Other Stores (Unlawful Possession) Act, 1986 section by section on LawLens.
Official source: India Code