Tamil Nadu Educational Institutions (Temporary Control of Property) Act, 1949
An Act to provide for taking over for a temporary period the control of property used for educational purposes and certain other matters.
- Act number
- Act 48 of 1949
- Year
- 1949
- Enacted on
- 25-01-1950
- In force from
- 25 January 1950
- Jurisdiction
- Tamil Nadu State Act
- Subjects
- Education
Read the full text of Tamil Nadu Educational Institutions (Temporary Control of Property) Act, 1949 section by section on LawLens.
Official source: India Code