Tamil Nadu Electricity Supply Undertakings (Acquisition) Act, 1954
An Act to provide for the acquisition of undertakings in the State of Tamil Nadu supplying electricity.
- Act number
- Act 29 of 1954
- Year
- 1954
- Enacted on
- 09-10-1954
- In force from
- 9 October 1954
- Jurisdiction
- Tamil Nadu State Act
- Subjects
- Energy And Electricity
Read the full text of Tamil Nadu Electricity Supply Undertakings (Acquisition) Act, 1954 section by section on LawLens.
Official source: India Code