Tamil Nadu Essential Articles Control and Requisitioning Act, 1949

AN Act to provide for powers to control the supply, distribution, transport and prices of essential articles and trade and commerce therein and requestioning of property

Act number

Act 29 of 1949

Year

1949

Enacted on

13-12-1949

In force from

13 December 1949

Jurisdiction

Tamil Nadu State Act

Subjects

Food And Drug Regulation

Read the full text of Tamil Nadu Essential Articles Control and Requisitioning Act, 1949 section by section on LawLens.

Official source: India Code