Tamil Nadu Essential Articles Control and Requisitioning (Temporary Powers) Re-Enacting Act, 1956
An Act to re-enact the Tamil Nadu Essential Articles Control and Requisitioning (Temporary Powers) Act, 1949
- Act number
- Act 6 of 1956
- Year
- 1956
- Enacted on
- 31-03-1949
- In force from
- 31 March 1956
- Jurisdiction
- Tamil Nadu State Act
- Subjects
- Administrative Law
Read the full text of Tamil Nadu Essential Articles Control and Requisitioning (Temporary Powers) Re-Enacting Act, 1956 section by section on LawLens.
Official source: India Code