Tamil Nadu Essential Services Maintenance (Repeal) Act, 2006

An Act to repeal the Tamil Nadu Essential Services Maintenance Act, 2002

Act number
Act 11 of 2006
Year
2006
Enacted on
07-06-2006
In force from
7 June 2006
Jurisdiction
Tamil Nadu State Act
Subjects
Public Service

Read the full text of Tamil Nadu Essential Services Maintenance (Repeal) Act, 2006 section by section on LawLens.

Official source: India Code