Tamil Nadu Estates Communal, Forest and Private Lands (Prohibition of Alienation) Act, 1947
An Act to prohibit the alienation of communal, forest and private lands in estates in the State of Tamil Nadu
- Act number
- Act 14 of 1947
- Year
- 1947
- Enacted on
- 25-10-1947
- In force from
- 25 October 1947
- Jurisdiction
- Tamil Nadu State Act
- Subjects
- Land And Property
Read the full text of Tamil Nadu Estates Communal, Forest and Private Lands (Prohibition of Alienation) Act, 1947 section by section on LawLens.
Official source: India Code