Tamil Nadu Flood Affected Areas Cultivating Tenants (Temporary Relief) Act, 1986
An Act to provide temporary relief to the cultivating tenants in the flood affected areas in the State of Tamil Nadu.
- Act number
- Act 53 of 1986
- Year
- 1986
- Enacted on
- 11-08-1986
- In force from
- 11 August 1986
- Jurisdiction
- Tamil Nadu State Act
- Subjects
- Disaster Management, Agriculture, Land And Property
Read the full text of Tamil Nadu Flood Affected Areas Cultivating Tenants (Temporary Relief) Act, 1986 section by section on LawLens.
Official source: India Code