Tamil Nadu Gift Goods (Unlawful Possession) Act, 1961
An Act to provide for the punishment of the offence of unlawful possession of gift goods supplied by certain relief organisations
- Act number
- Act 49 of 1961
- Year
- 1961
- Enacted on
- 08-01-1961
- In force from
- 17 January 1962
- Jurisdiction
- Tamil Nadu State Act
- Subjects
- Criminal Law
Read the full text of Tamil Nadu Gift Goods (Unlawful Possession) Act, 1961 section by section on LawLens.
Official source: India Code