Tamil Nadu Government Servants (Conditions of Service) Act, 2016
An Act to regulate the Service conditions of the Tamil Nadu Government Servants.
- Act number
- Act 14 of 2016
- Year
- 2016
- Enacted on
- 15-09-2016
- In force from
- 15-09-2016
- Jurisdiction
- Tamil Nadu State Act
- Subjects
- Public Service
Read the full text of Tamil Nadu Government Servants (Conditions of Service) Act, 2016 section by section on LawLens.
Official source: India Code