Tamil Nadu Hackney Carriage Act, 1911
An Act to amend and declare the Law for the Regulation of Hackney Carriages.
- Act number
- Act 5 of 1911
- Year
- 1911
- Enacted on
- 08-08-1911
- In force from
- 16 June 1311
- Jurisdiction
- Tamil Nadu State Act
- Subjects
- Transport And Motor Vehicles
Read the full text of Tamil Nadu Hackney Carriage Act, 1911 section by section on LawLens.
Official source: India Code