Tamil Nadu Handloom Workers (Conditions of Employment and Miscellaneous Provisions) Act, 1981
An Act to provide for the welfare of the workers in the handloom industry and to regulate the conditions of their work and security of their employment and for certain other matters connected therewith.
- Act number
- Act 61 of 1981
- Year
- 1981
- Enacted on
- 30-09-1981
- In force from
- 30 September 1981
- Jurisdiction
- Tamil Nadu State Act
- Subjects
- Labour And Employment
Read the full text of Tamil Nadu Handloom Workers (Conditions of Employment and Miscellaneous Provisions) Act, 1981 section by section on LawLens.
Official source: India Code